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State of Tamilnadu - Section

Section 5 in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

5. Powers of Common Cadre Authority.

- The common cadre Authority shall have the following powers, namely :-
(a)to appoint and effect postings and transfer of Common Cadre Employees;
(b)to determine and modify from time to time the strength of the common cadre Employees working in each sugar mill based on the capacity of the sugar mills within the overall cadre strength fixed by the Government;
(c)to exercise overall control and supervision over the common cadre Employees;
(d)to fix inter-se-seniority of the Common Cadre Employees;
(e)to direct any employee of common cadre service to hold additional charge of the common cadre post in any other sugar Mill, which is vacant;
(f)to delegate any of the powers or functions relating to the service conditions of the common cadre Employees to the respective Disciplinary Authority of the sugar mills; and
(g)to make such decisions as desired when time warrants.