Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Punjab - Subsection Section 112(2) in The Punjab Municipal Act, 1999 (2)No officer or other employee of the Municipality shall undertake any work not connected with his duties, except with the permission of the appointing authority.