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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1) in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949

(1)Every Muhammeuab Registrar shall perform the duties of his office under the superintendence and control of the Registrar under who. e jurisdiction the office of such Muhammedan Registrar is situate.