Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 17 in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949

17. Muhammedan Registrar to be subject to control of District Registrar.

(1)Every Muhammeuab Registrar shall perform the duties of his office under the superintendence and control of the Registrar under who. e jurisdiction the office of such Muhammedan Registrar is situate.
(2)Every Registrar shall have authority to issue (whether on complaint or otherwise) any order consistent with this Act, which he considers necessary in respect of any act or omission of any Muhammedan Registrar subordinate to him.