Section 3 in The Delhi Metro Railway (Prohibition of Carriage of Large-Sized Luggage, Carriage of Offensive and Dangerous Goods in the Metro Railway, Travelling of Persons Suffering From Infectious and Contagious Diseases in the Metro Railway and Value, Period of Validity and Such Other Particulars Indicated in the Ticket Issued by the Metro Railway) Rules, 2002
3. Carriage of goods or luggage.
- No person shall, while travelling in metro railway, carry within him any goods other than a small baggage containing personal belongings not exceeding 60 cm x 45 cm 25 cm in size and 15 kg. in weight, except with the price approval of the metro railway administration.
