Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131(2)] [Section 131] [Entire Act] State of Haryana - Subsection Section 131(2)(iii) in The Haryana Motor Vehicles Rules, 1993 (iii)the name of the institution shall be written on the front side either above or below the wind screen accordingly to the space available.