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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Haryana - Subsection

Section 131(2) in The Haryana Motor Vehicles Rules, 1993

(2)The motor vehicles belonging to an Educational Institution :
(i)shall be painted in [yellow] [Subtituted for the words 'light blue or sky blue' vide Haryana Government Notification No. S.O.212/C.A.59/88/Ss.28, 38, 65, 93, 95, 96, 107, 111 and 213/99 dated 12.10.1999.] colour with a 254 millimetres wide strip of dark blue paint going all around the body 178 millimetres below the windows;
(ii)the crest of the institutions shall be painted below the dark blue strip in white colour on both sides of the vehicle between the rear the front wheels; and
(iii)the name of the institution shall be written on the front side either above or below the wind screen accordingly to the space available.