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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(iii) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(iii)[ the streets or roads adjoining to site with their width clearly dimensioned and names (if any given) also all existing road side trees, electric poles or any other feature or structure likely to affect the approach to the buildings.] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.]