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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Tamilnadu - Subsection

Section 76(4) in Tamil Nadu Co-operative Societies Rules, 1988

(4)The limit of such overdraft or discounting of bills shall not exceed four times the average of the deposits maintained by the depositor prior to the date of application subject to the limit as may be fixed under sub-rule (2).