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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(3) in Arunachal Pradesh University of Studies Act, 2012

(3)The appointment, qualification and emoluments and teacher- student ratio shall be as per the guidelines of the University Grants Commission and specific councils.Provided that nothing in this section shall be deemed to prevent the University from making special provisions for admissions to students of the State and socially and economically weaker section of the society, especially for the state of Arunachal Pradesh.