Madhya Pradesh High Court
Sahelibai vs Mangilal on 21 November, 2019
Author: Vivek Rusia
Bench: Vivek Rusia
1 SA-2255-2019 The High Court Of Madhya Pradesh SA-2255-2019 (SAHELIBAI Vs MANGILAL) 3 Indore, Dated : 21-11-2019 Appellant through their counsel. List along with SA No.2161/2019 for analogous hearing.
(VIVEK RUSIA) JUDGE ajit Digitally signed by Ajit Kamalasanan Date: 22/11/2019 13:22:16