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State of Tamilnadu - Section

Section 61 in The Tamil Nadu Backward Classes, Scheduled Castes and Scheduled Tribes (Reservation of Seats in Educational Institutions and of Appointments or Posts in the Services under the State) Act, 1993

61. Kongu Vellalars (including Vellala Gounder, Nattu Gounder, Naram-bukkatti Gounder, Tirumudi Vellalar, Thondu Vellalar, Pala Gounder, Poosari Gounder, Anuppa Vellala Gounder, Karumba Gormder, Padaithalai Gounder, Chendalai Goundi Pavalankatti Vellala Gounder, Pala Vellala Gounder, Sanki Vellala Gormder and Rathinagiri Gounder).