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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(3) in Kolkata Municipal Corporation Building Rules, 2009

(3)Notwithstanding anything contained in sub-rule (1), for plots measuring more than 5000 sq. m. in area, the maximum, permissible ground coverage shall be 45% for residential building or buildings and 35% for building or buildings with other occupancies including mixed occupancy.