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State of Bihar - Section

Section 202 in Bihar Board's Miscellaneous Rules, 1958

202. Treasury work during Durga Puja and Christmas holiday for the convenience of the postal department.

- District Officers must make the necessary arrangements, in communication with Postmasters for receiving money in the treasury from the money-order branch of the postal department once or twice during the Durga Puja and Christmas holidays. The money so received must be deposited by the Postmaster in sealed bags, which for safe custody, will be kept in a box in the strong-room of the treasury. The box itself will be under the single lock of the Postmaster, and no responsibility for its contents will be taken by the treasury.Postmasters should be allowed access to the boxes and permitted to remove money on their own responsibility from them. A Postmaster may be authorised by the Postmaster-General to draw immediately before the holidays such a sum as may be thought sufficient, and to deposit this in the treasury-room in the same way as he deposits other receipts. As all money deposited in the treasury strong-room is kept under double lock, the treasury officer and treasurer must attend at the treasury when any money is received from, or taken out of, deposit by Postmaster.