Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79C] [Entire Act] State of Punjab - Subsection Section 79C(a) in Northern India Canal and Drainage Rules, 1878 (a)at the office of the Officer giving or making the same in such manner that such notice shall be accessible to the public;
