Section 79C in Northern India Canal and Drainage Rules, 1878
79C.
- Every public notice or proclamation shall be issued or made by posting certified copies thereof -(a)at the office of the Officer giving or making the same in such manner that such notice shall be accessible to the public;(b)at convenient places in the locality or near the residence of the persons affected thereby, and by beat of drum or oral proclamation or other customary method.
