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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2)(iv) in Bihar Police Driver Cadre Rules, 2017

(iv)Viva-voce test of the successful candidates relating to General Knowledge of the make and maintenance of different vehicles, their parts and lubricating etc. and mechanical and technical defects expected in the vehicles will be made for which total 20 (twenty) marks may be determined.