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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Bengal Presidency - Subsection

Section 69(2) in The Calcutta Port Rules, 1943

(2)The crew for a flat or cargo boat
(i)not exceeding 10 registered metric tonnes (i.e. up to 29 cu.mts.) shall be-2 Dandess 1Manjhi;
(ii)exceeding 10 registered metric tonnes but not exceeding 56registered metric tonnes (i.e. from 30 cu. mts. to 157 cu. mts.)shall be-3 Dandees 1Manjhi;
(iii)exceeding 56 registered metric tonnes but not exceeding 81registered metric tonnes (i.e. from 158 cu. mts. to 277 cu. mts)shall be--4 Dandees 1Manjhi;
(iv)exceeding 81 registered metric tonnes (but not exceeding 102registered mts)-metric tonnes (i.e.from 228 cu. mts. to 284 mts)shall be-5 Dandees 1Manjhi;
(v)exceeding 102 registered metric tonnes (i.e.from 285 cu. mts.)-6Dandees 1Manjhi;