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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Haryana - Subsection

Section 44(3) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(3)Members of the Board of Studies other than ex-officio shall hold the office for a term of two years; provided that if any member ceases to hold the qualification by virtue of which he was appointed to the Faculty, he shall cease to be the member thereof.