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Himachal Pradesh High Court

Jaswant Singh vs . Hrtc on 11 October, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Jaswant Singh vs. HRTC .

CWPOA No. 6528 of 2020 11.10.2023 Present: Ms. Babita, Advocate vice Mr.A.K. Gupta, Advocate for the petitioner.

Mr. Ajay Chauhan, Advocate for the respondents.

of Reply on behalf of respondents No.1 to 3 stands filed, Rejoinder thereto, as prayed, be filed within two weeks.

rt List for consideration after two weeks.

                                                       (Vivek Singh Thakur)
                                                                 Judge



             October 11, 2023                             (Bipin C. Negi)
             (ms)                                                Judge







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