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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(1)(b) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(b)make such payments as it may think fit from the said funds, by way of subsidy to person undertaken to provide, maintain and work means of locomotion; or