Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Odisha - Subsection Section 24(f) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995 (f)For contract demand above 1110 KVA up to but excluding 5000 KVA, supply shall be in 3 phase 3 wire 33000 volts.
