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State of Rajasthan - Section

Section 31 in The Rajasthan Public Trust Rules, 1962

31. Budget.

— The working trustee of every public trust, the gross annual income of which exceeds thirty-six hundred rupees shall prepare and submit before the 31st December, in each-year, a budget in Forms 13 and 14 showing the estimate receipts and expenditure of the trust during the next financial year.