Section 9(3)(a) in Inland Vessels Act, 1917

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Union of India - Subsection

Section 9(3)(a) in Inland Vessels Act, 1917

(a)the particulars concerning the [mechanically propelled vessel] [Substituted by Act 35 of 1977, Section 5, for " steam-vessel" (w.e.f. 1.5.1978).] mentioned in the declaration of survey as required by clauses (i), (ii) and (iii) of section 7, and

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Union of India - Subsection

Section 9(3)(a) in Inland Vessels Act, 1917