(3)the conditions of residence, conduct and discipline of the students of the university, and the action to be taken against them for breach of discipline of misconduct, including the following :-(a)use of unfair means at an examination, or abatement thereof;(b)refusal to appear or give evidence in any authorised inquiry by an officer in charge of an examination, or by any officer or authority of the university; or(c)disorderly or otherwise objectionable conduct, whether within or outside the university;
