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[Cites 0, Cited by 0] [Section 46(3)] [Section 46] [Entire Act]

State of Maharashtra - Subsection

Section 46(3)(b) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(b)refusal to appear or give evidence in any authorised inquiry by an officer in charge of an examination, or by any officer or authority of the university; or