Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Mizoram - Subsection Section 42(6) in Mizoram Liquor (Prohibition and Control) Rules, 2014 (6)Cock(tap). - Every cock(tap) kept or used in a plant shall be of such pattern and constructed in such manner as the Commissioner may from time to time direct.
