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Madhya Pradesh High Court

Grasim Vidyalaya vs Bhartiya Ashaskiya Shikshan Sansthan ... on 3 November, 2020

Author: S.C.Sharma

Bench: S.C.Sharma

1 MP-2253-2020 The High Court Of Madhya Pradesh MP-2253-2020 (GRASIM VIDYALAYA Vs BHARTIYA ASHASKIYA SHIKSHAN SANSTHAN KARMCHARI SANGH AND OTHERS) 6 Indore, Dated : 03-11-2020 Heard through Video Conferencing. At the joint request of learned counsel for the parties, list the matter on 8.01.2021.

(S.C.SHARMA) JUDGE MK Digitally signed by SMT MUKTA KOUSHAL Date: 03/11/2020 15:48:27