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[Cites 0, Cited by 0] [Section 19(19)] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(19)(f) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(f)Long-term procurement plan shall include proposals about acquisition of demand side resources through "standard bid" or "competitive demand side resource bidding process". The procurement shall also include power from plants using renewable sources of energy at least to the extent stipulated by the Commission.