Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(6) in The Bureau Of Indian Standards (Certification) Regulations, 1988 (6)When a license has been suspended or cancelled, the Bureau shall publish the particulars of the license so suspended or cancelled in the Official Gazette.
