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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Meghalaya - Subsection

Section 22(1)(i) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(i)to fix fair prices in respect of jute, cotton, ginger or other commodities as may be specified from season to season according to rates prevailing in the neighbouring State;