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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(1)No person shall smoke, or bring any matches, fire or articles capable of causing ignition or commit or attempt to commit any act which may tend to cause a fire or explosion in or about any place where any compressed gas is stored, handled or transported in a vessel.