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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(4) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(4)Director, Vigilance or Government may deploy the deputed police officers in the higher rank in such a manner that it will not disturb their inter se seniority maintained in the parent organisation.