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State of Odisha - Section

Section 19 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

19. Inter se seniority.

(1)Selected persons recommended for the deputation to Vigilance, on joining the Vigilance Department, shall continue to retain their seniority in the parent Police Organisation.
(2)The service experience of deputations in Vigilance Organisation shall be treated as the service experience in the parent Police Organisation in the same rank and scale of in which they would be working in the parent Police Organisation, had they not been taken on deputation to Vigilance Directorate.
(3)The Police Officers, coming to Vigilance Directorate on deputation shall maintain their inter se seniority of the parent Police Department.
(4)Director, Vigilance or Government may deploy the deputed police officers in the higher rank in such a manner that it will not disturb their inter se seniority maintained in the parent organisation.