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Himachal Pradesh High Court

Anokhi Ram & Ors. vs . State Of H.P. & Ors. on 23 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Anokhi Ram & Ors. vs. State of H.P. & Ors.

RFA No.323 of 2014 23.03.2023 Present: Mr. Anirudh Sharma, Advocate Vice Mr. Karun Negi, Advocate, for the appellants.

Mr. B.N. Sharma, Additional Advocate General, for the respondents-State.

Learned counsel appearing on behalf of the appellants submits that learned Senior Counsel Mr. Sudhir Thakur, Advocate, who has to argue the present case, is not available today due to some personal difficulty and as such, matter may be adjourned to some other date.

Therefore, at his request, list after two weeks.

( Sushil Kukreja ) Judge 23rd March, 2023 (reena) ::: Downloaded on - 23/03/2023 20:37:18 :::CIS