Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 7 in East Kolkata Wetlands (Conservation and Management) Act, 2006

7. Vacancy, etc. not to Invalidate acts or proceedings of Authority.

— No act or proceeding of the Authority shall be called in question on the ground merely of the existence of any vacancy in, or any defect in the constitution of, the Authority.