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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in The Bangalore Metro Railway (General) Rules, 2011

(e)"authorised electrical person" means any person who is duly authorised by an officer of the Bangalore Metro Railway administration empowered for this purpose, either by name or by designation, to perform specific work on the electrical equipment or circuitry,.