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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(6) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(6)The police officer interacting with children shall be as far as possible in plain clothes and not in uniform and for dealing with girl child, woman police personnel shall be engaged. In case where women police personnel is not available a lady from the government or non government agency.