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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(2) in Chhattisgarh State Eligibility Test Rules, 2013

(2)In matter relating to dispute on policy matter, decision shall be taken by the Government of Chhattisgarh, department of higher education and the decision shall be binding for all.