Rajasthan High Court - Jodhpur
Peera Ram vs State Of Raj. And Ors on 8 March, 2022
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 738/2010
Peera Ram
----Petitioner
Versus
State Of Raj. And Ors.
----Respondent
For Petitioner(s) : Mr. Sudheer Sharma.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 08/03/2022 Learned counsel for the petitioner submits that the issue raised in the present writ petition is squarely covered by judgment in Director, Secondary Education, Rajasthan vs. Narendra Kumar Boolchandani & Ors.: D.B. Special Appeal (Writ) No.362/2020, decided on 04.02.2022.
List the petition on 21.03.2022 alongwith SBCWP No.734/2010.
(ARUN BHANSALI),J 158-pradeep/-
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