Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 454] [Entire Act] State of Nagaland - Subsection Section 454(d) in Nagaland Municipal Act, 2001 (d)If the Municipality has by public notice during the prevalence of rabies, directed that dog shall not be at large without muzzles.
