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State of Nagaland - Section

Section 454 in Nagaland Municipal Act, 2001

454. Suffering dogs not to be at large.

- No person, being the owner or person in charge of any dog, shall neglect to restrain it so that it shall be at large in any street without a muzzle, -
(c)If such dog is likely to annoy or intimidate public; or
(d)If the Municipality has by public notice during the prevalence of rabies, directed that dog shall not be at large without muzzles.