Section 186(4)(c) in Andhra Pradesh Panchayat Raj Act, 1994
(c)shall have the custody of all papers and documents connected with the proceedings of the [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] and of its Standing Committees;