In the Representation of the People Act, 1950,-(a)in the proviso to sub-section (1) of section 7,-(i)for the word "forty-six", the word "fifty-two" shall be substituted ;(ii)for the words "six seats", the words "twelve seats" shall be substituted;(b)in the Second Schedule, in the entries relating to "11. Nagaland ", in column 5, for the figures " 46 ", the figures " 52 " shall be substituted.
