Section 4(a) in The Legislative Assembly Of Nagaland (Change In Representation) Act, 1968

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Section 4(a) in The Legislative Assembly Of Nagaland (Change In Representation) Act, 1968

(a)in the proviso to sub-section (1) of section 7,-

(i)for the word "forty-six", the word "fifty-two" shall be substituted ;

(ii)for the words "six seats", the words "twelve seats" shall be substituted;