Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73H(4)] [Section 73H] [Entire Act]

State of Maharashtra - Subsection

Section 73H(4)(v) in Maharashtra Factories Rules, 1963

(v)The vent line of the vessel shall carry a flame-arrestor.