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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Punjab - Subsection

Section 98(1)(c) in The Punjab Municipal Act, 1999

(c)assign the duties, and supervise and control the acts and proceedings of all officers and employees of the Municipal Council or the Nagar Panchayat as the case may be.