(1)The Executive Officer shall, -(a)carry on the day to day administration of the Municipal Council or the Nagar Panchayat, as the case may be;(b)exercise the powers and perform the functions specifically conferred or imposed upon him by or under this Act or any other law for the time being in force;(c)assign the duties, and supervise and control the acts and proceedings of all officers and employees of the Municipal Council or the Nagar Panchayat as the case may be.
