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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(5) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004

(5)Reservation of Anglo-Indian:One seat shall be reserved in MBBS course for Anglo-Indians. The candidate shall produce certificate in support of his/her claim in the prescribed proforma issued by the Mandal Revenue Officer, subject to scrutiny and confirmation by the Secretary, Department of Minority Welfare, Government of Andhra Pradesh.