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State of Andhra Pradesh - Section

Section 33 in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004

33. ⅓ % of seats are guaranteed for women candidates in each category. If women candidates are selected on merit in each category such candidates will not be reckoned against the reservation made for women candidates 33 ⅓%. When the number of women candidates falls short of this percentage, it shall be made up replacing the last selected male candidate by women candidate in that category.

(5)Reservation of Anglo-Indian:One seat shall be reserved in MBBS course for Anglo-Indians. The candidate shall produce certificate in support of his/her claim in the prescribed proforma issued by the Mandal Revenue Officer, subject to scrutiny and confirmation by the Secretary, Department of Minority Welfare, Government of Andhra Pradesh.